| Sections | Particulars |
|---|---|
| Chapter XIII | Of Offences Relating To Weights And Measures |
| 264 | Fraudulent use of false instrument for weighing |
| Description | Whoever fraudulently uses any instrument for weighing which he knows to be false, shall be punished with imprisonment of either description for a term which may extend to one year, or with fine, or with both. |
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